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Ram Sabad And Others vs Assistant Driector Of ...
2019 Latest Caselaw 1214 ALL

Citation : 2019 Latest Caselaw 1214 ALL
Judgement Date : 13 March, 2019

Allahabad High Court
Ram Sabad And Others vs Assistant Driector Of ... on 13 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1981 of 1983
 

 
Petitioner :- Ram Sabad And Others
 
Respondent :- Assistant Driector Of Consolidation Sultanpur And Others
 
Counsel for Petitioner :- D.P.Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Salil Kumar Rai,J.

It is reported that counsel for the petitioners has died.

Issue card notice to the petitioners to engage another counsel.

Order Date :- 13.3.2019

Satyam

 

 

 
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