Ali Husain vs D.D.C.& Others
2019 Latest Caselaw 1211 ALL

Citation : 2019 Latest Caselaw 1211 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Ali Husain vs D.D.C.& Others on 13 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 4035 of 1983
 

 
Petitioner :- Ali Husain
 
Respondent :- D.D.C.& Others
 
Counsel for Petitioner :- S.C.Srivastava,Sagheer Hasan
 
Counsel for Respondent :- R.N.Gupta,C.S.C.
 

 
Hon'ble Salil Kumar Rai,J.

It has been stated by the counsel for the petitioners that the petitioners have died.

The counsel for the petitioners is granted two weeks' time to file appropriate substitution application bringing on record the heirs of the deceased petitioners.

List after two weeks.

Order Date :- 13.3.2019

Satyam

Download the LatestLaws.com Mobile App