United India Insurance Co Ltd vs Smt. Ladkunwar Devi And Others
2019 Latest Caselaw 1203 ALL

Citation : 2019 Latest Caselaw 1203 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

United India Insurance Co Ltd vs Smt. Ladkunwar Devi And Others on 13 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1869 of 2005
 

 
Appellant :- United India Insurance Co Ltd
 
Respondent :- Smt. Ladkunwar Devi And Others
 
Counsel for Appellant :- Amaresh Sinha
 
Counsel for Respondent :- O.P. Tripathi,Shri Prakash Singh,Smt Archana Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Amaresh Sinha-Advocate has sought adjournment on the ground of illnessl.

List on 17.4.2019.

Order Date :- 13.3.2019

Mukesh

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