United India Insurance Company ... vs Sajid Mohammad Alias Lalu And ...
2019 Latest Caselaw 1199 ALL

Citation : 2019 Latest Caselaw 1199 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

United India Insurance Company ... vs Sajid Mohammad Alias Lalu And ... on 13 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2711 of 2003
 

 
Appellant :- United India Insurance Company Ltd.
 
Respondent :- Sajid Mohammad Alias Lalu And Others
 
Counsel for Appellant :- Amaresh Sinha
 
Counsel for Respondent :- S.M.N.A. Abidi,Santosh Kr.Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Amresh Sinha-Advocate has sought adjournment on the ground of illness.

List on 16.4.2019.

Order Date :- 13.3.2019

Mukesh

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