New India Assurance Co. Ltd. vs Ram Bahadur And Others
2019 Latest Caselaw 1196 ALL

Citation : 2019 Latest Caselaw 1196 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

New India Assurance Co. Ltd. vs Ram Bahadur And Others on 13 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 31 of 2000
 

 
Appellant :- New India Assurance Co. Ltd.
 
Respondent :- Ram Bahadur And Others
 
Counsel for Appellant :- A.K.Saxena,Ajay Singh
 
Counsel for Respondent :- J.G.Upadhyay,Mansoor Ahhmad,S.C.Tiwari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri S.C. Tiwari-Advocate has sought adjournment on the ground of illness.

List on 17.4.2019.

Order Date :- 13.3.2019

Mukesh

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