The Oriental Insurance Co.Ltd.. vs Smt.Pushpa Devi And Another
2019 Latest Caselaw 1189 ALL

Citation : 2019 Latest Caselaw 1189 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

The Oriental Insurance Co.Ltd.. vs Smt.Pushpa Devi And Another on 13 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 341 of 1996
 

 
Appellant :- The Oriental Insurance Co.Ltd..
 
Respondent :- Smt.Pushpa Devi And Another
 
Counsel for Appellant :- Sk.Kakkar
 
Counsel for Respondent :- Om Prakash Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri S.K. Kakkar-Advocate has sought adjournment on the ground of illness.

List on 17.4.2019.

Order Date :- 13.3.2019

Mukesh

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