Madan Singh And Another vs Babu Singh And Another
2019 Latest Caselaw 1182 ALL

Citation : 2019 Latest Caselaw 1182 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Madan Singh And Another vs Babu Singh And Another on 13 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 217 of 2005
 

 
Appellant :- Madan Singh And Another
 
Respondent :- Babu Singh And Another
 
Counsel for Appellant :- Madhav Jain
 
Counsel for Respondent :- K.S. Amist
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Madhav Jain-Advocate has sought adjournment on the ground illness.

List on 27.3.2019

Order Date :- 13.3.2019

Mukesh

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