Deep Chand Jaiswal vs Smt. Arti Devi And Others
2019 Latest Caselaw 1180 ALL

Citation : 2019 Latest Caselaw 1180 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Deep Chand Jaiswal vs Smt. Arti Devi And Others on 13 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 15 of 1992
 

 
Appellant :- Deep Chand Jaiswal
 
Respondent :- Smt. Arti Devi And Others
 
Counsel for Appellant :- Vikram Nath,Yatindra Singh
 
Counsel for Respondent :- S.K. Kakkar,Avinash Swaroop
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

(Ref: Civil Misc. Delay Condonation Application)

Issue notice to the respondents by speed / registered post returnable on 16.4.2019.

Steps be taken immediately.

Order Date :- 13.3.2019

Mukesh

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