Amitabh Kumar vs Hindustan Aeronautics Limited ...
2019 Latest Caselaw 1179 ALL

Citation : 2019 Latest Caselaw 1179 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Amitabh Kumar vs Hindustan Aeronautics Limited ... on 13 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 1275 of 2019
 
Petitioner :- Amitabh Kumar
 
Respondent :- Hindustan Aeronautics Limited Thru M.D., Bangalore & Ors.
 
Counsel for Petitioner :- Yadukul Shiromani Srivast,Ankit Pande
 
Counsel for Respondent :- P.K. Sinha,Akash Sinha,Prakash Kumar Sinha
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the petitioner has made urgency in the matter, but due to paucity of time, the case could not be taken up today.

List this petition on 02.04.2019 as fresh.

Order Date :- 13.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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