Govind Bhushan Madhukar vs Babasaheb Bhimrao Ambedkar ...
2019 Latest Caselaw 1177 ALL

Citation : 2019 Latest Caselaw 1177 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Govind Bhushan Madhukar vs Babasaheb Bhimrao Ambedkar ... on 13 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 12225 of 2018
 
Petitioner :- Govind Bhushan Madhukar
 
Respondent :- Babasaheb Bhimrao Ambedkar University Thru. Registrar & Ors.
 
Counsel for Petitioner :- Shishir Jain,Lakshyadeep Srivastava
 
Counsel for Respondent :- Rajesh Tiwari,Anubhav Prakash,Dr. V.K. Singh,Mohammad Ehtesham Khan
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the petitioner has made mention in this case for taking up today pressing urgency in the matter, but due to paucity of time, it could not be taken up today.

As per learned counsel for the petitioner, the pleadings have already been exchanged in this case, therefore, list this petition on 03.04.2019 within top ten cases.

Order Date :- 13.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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