Smt. Mamta Srivastava vs State Of U.P.Thru.Madhyamik ...
2019 Latest Caselaw 1175 ALL

Citation : 2019 Latest Caselaw 1175 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Smt. Mamta Srivastava vs State Of U.P.Thru.Madhyamik ... on 13 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 27628 of 2018
 
Petitioner :- Smt. Mamta Srivastava
 
Respondent :- State Of U.P.Thru.Madhyamik Shiksha Nidesak U.P.Lko.& Ors.
 
Counsel for Petitioner :- Devendra Pratap Verma,Satish Chandra Kashish
 
Counsel for Respondent :- C.S.C.,Hemant Kumar Mishra,L.K.Pathak,Raj Kr Singh Suryvanshi
 

 
Hon'ble Rajesh Singh Chauhan,J.

It has been informed that this is record summon case and the learned Additional Chief Standing Counsel has informed that the record is available today, but due to paucity of time, this case could not be taken up today.

List this petition on 28.03.2019 within top ten cases.

On the said date, the learned Additional Chief Standing Counsel shall produce the record in terms of earlier order of this Court.

Order Date :- 13.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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Smt. Mamta Srivastava vs State Of U.P.Thru.Madhyamik ...
2019 Latest Caselaw 1175 ALL

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2019 Latest Caselaw 1175 ALL