Pradeep Kumar Awasthi vs State Of U.P. And 3 Others
2019 Latest Caselaw 1160 ALL

Citation : 2019 Latest Caselaw 1160 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Pradeep Kumar Awasthi vs State Of U.P. And 3 Others on 13 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 1996 of 2019
 

 
Petitioner :- Pradeep Kumar Awasthi
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shiv Raj Singh
 
Counsel for Respondent :- C.S.C.,Pankaj Kumar Singh
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the parties, list on 27.3.2019 with the liberty to learned counsel for the petitioner to make a mention to take up the case out of turn.

Order Date :- 13.3.2019

Pramod Tripathi

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