C/M, Shyama Junior High School, ... vs State Of U.P. And 2 Others
2019 Latest Caselaw 1154 ALL

Citation : 2019 Latest Caselaw 1154 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

C/M, Shyama Junior High School, ... vs State Of U.P. And 2 Others on 13 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3038 of 2019
 

 
Petitioner :- C/M, Shyama Junior High School, Chitrakoot
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Awadh Narain Rai
 
Counsel for Respondent :- C.S.C.,Rajesh Khare
 

 
Hon'ble Prakash Padia,J.

Personal affidavit filed on behalf of respondent no.3 is taken on record.

Two week's time is granted to file reply to the aforesaid affidavit.

List on 3.4.2019. It is liberty to the learned counsel for the petitioner to make a mention to take up the case out of turn.

Order Date :- 13.3.2019

Pramod Tripathi

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