Bhupendra Singh And 2 Others vs State Of U.P., Through Its ...
2019 Latest Caselaw 1150 ALL

Citation : 2019 Latest Caselaw 1150 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Bhupendra Singh And 2 Others vs State Of U.P., Through Its ... on 13 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3375 of 2019
 

 
Petitioner :- Bhupendra Singh And 2 Others
 
Respondent :- State Of U.P., Through Its Secretary, Basic Education, U.P. At Lucknow, And 5 Others
 
Counsel for Petitioner :- Prabhakar Awasthi
 
Counsel for Respondent :- C.S.C.,Shyam Krishna Gupta
 

 
Hon'ble Prakash Padia,J.

Put up this matter in the additional cause list on 8.4.2019. In the meanwhile, learned counsel for the respondents will seek the instructions in the matter.

Order Date :- 13.3.2019

Pramod Tripathi

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