Surya Nath Chaudhary And Others vs State Of U.P. And Others
2019 Latest Caselaw 1129 ALL

Citation : 2019 Latest Caselaw 1129 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Surya Nath Chaudhary And Others vs State Of U.P. And Others on 13 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 7454 of 2010
 

 
Petitioner :- Surya Nath Chaudhary And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Arvind Srivastava,J.N. Shukla
 
Counsel for Respondent :- C.S.C.,R.K.Pandey,Rudra Pratap Singh
 

 
Hon'ble Prakash Padia,J.

Connect Writ A No.7488 of 2010.

List on 10.4.2019.

Order Date :- 13.3.2019

Pramod Tripathi

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