National Insurance Co. Ltd. ... vs Smt. Gangashri And Ors
2019 Latest Caselaw 1125 ALL

Citation : 2019 Latest Caselaw 1125 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

National Insurance Co. Ltd. ... vs Smt. Gangashri And Ors on 13 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1008 of 1997
 

 
Appellant :- National Insurance Co. Ltd. Allahabad
 
Respondent :- Smt. Gangashri And Ors
 
Counsel for Appellant :- Ashok Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

This appeal is of the year 1997. It is not known whether the owner of the tractor has been served or not. Except issuance of notice no first orders have been passed.

Issue fresh notice.

Steps be taken immediately.

List on 27.3.2019 for hearing.

Order Date :- 13.3.2019

Mukesh

Download the LatestLaws.com Mobile App