Brajesh Kumar Tewari vs State Of U.P. Thru Secy.Of ...
2019 Latest Caselaw 1122 ALL

Citation : 2019 Latest Caselaw 1122 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

Brajesh Kumar Tewari vs State Of U.P. Thru Secy.Of ... on 13 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 16628 of 2017
 
Petitioner :- Brajesh Kumar Tewari
 
Respondent :- State Of U.P. Thru Secy.Of Madhyamik Edu.Civil Sectt. & Ors.
 
Counsel for Petitioner :- Pt. S. Chandra,Ashok Kumar
 
Counsel for Respondent :- C.S.C.,G.C. Verma,R.C.Tewari,Raj Kr Singh Suryvanshi,Rajesh Kumar Singh,Shubham Tripathi
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list this petition in the week commencing 01.04.2019 within top ten cases.

Order Date :- 13.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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