The United India Insurance Co. ... vs Smt. Kamlawati Devi And Others
2019 Latest Caselaw 1109 ALL

Citation : 2019 Latest Caselaw 1109 ALL
Judgement Date : 13 March, 2019

Allahabad High Court

The United India Insurance Co. ... vs Smt. Kamlawati Devi And Others on 13 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 299 of 2002
 

 
Appellant :- The United India Insurance Co. Ltd.
 
Respondent :- Smt. Kamlawati Devi And Others
 
Counsel for Appellant :- Amaresh Sinha
 
Counsel for Respondent :- Vashishtha Tiwari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Amresh Sinha-Advocate has sought adjournment on the ground of illness.

List on 17.4.2019.

Order Date :- 13.3.2019

Mukesh

Download the LatestLaws.com Mobile App