Smt.Subhagi vs Deputy Director Of Consolidation ...
2019 Latest Caselaw 1068 ALL

Citation : 2019 Latest Caselaw 1068 ALL
Judgement Date : 12 March, 2019

Allahabad High Court

Smt.Subhagi vs Deputy Director Of Consolidation ... on 12 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 493 of 1983
 

 
Petitioner :- Smt.Subhagi
 
Respondent :- Deputy Director Of Consolidation Faizabad And Others
 
Counsel for Petitioner :- Mohd.Abid Ali,Mohd.Khalid
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Salil Kumar Rai,J.

Step has been taken.

Office to proceed.

Order Date :- 12.3.2019

Satyam

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