Citation : 2019 Latest Caselaw 1064 ALL
Judgement Date : 12 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 68 Case :- APPLICATION U/S 482 No. - 8984 of 2019 Applicant :- Smt. Shamshad Begum And 4 Others Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Araf Khan,Lihazur Rahman Khan,Tauseef Khan Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Sri Firoz Haider, learned counsel filed Vakalatnama along with short counter affidavit on behalf of O.P. No. 2, is taken on record.
Learned counsel for the applicants and O.P. No. 2 pray for and are granted one week's time to file compromise.
List on 28.3.2019.
Order Date :- 12.3.2019
Masarrat
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