Sri Ram vs Deputy Director Of ...
2019 Latest Caselaw 1054 ALL

Citation : 2019 Latest Caselaw 1054 ALL
Judgement Date : 12 March, 2019

Allahabad High Court

Sri Ram vs Deputy Director Of ... on 12 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 3715 of 1985
 

 
Petitioner :- Sri Ram
 
Respondent :- Deputy Director Of Consolidation, Faizabad & 6 Others
 
Counsel for Petitioner :- U.P. Singh,Aftab Ahmda,Ajai Kumar Jaiswal,Dr.R.S.Pandey,Surendra N. Pandey,Surendra Yadav,Vijay Pratap Singh
 
Counsel for Respondent :- C.S.C.,R.K.Srivastava,S.K. Mehrotra
 

 
Hon'ble Salil Kumar Rai,J.

List again in the next cause list.

Order Date :- 12.3.2019

Satyam

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