Ghanshyam And Others vs Deputy Director Of ...
2019 Latest Caselaw 1051 ALL

Citation : 2019 Latest Caselaw 1051 ALL
Judgement Date : 12 March, 2019

Allahabad High Court

Ghanshyam And Others vs Deputy Director Of ... on 12 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1520 of 1983
 

 
Petitioner :- Ghanshyam And Others
 
Respondent :- Deputy Director Of Consolidation, Faizabad And Others
 
Counsel for Petitioner :- Mohd.Arif Khan,Mohd.Husain
 
Counsel for Respondent :- C.S.C.,R.A.Upadhya,T.N.Gupta
 

 
Hon'ble Salil Kumar Rai,J.

The cases of Mohd. Arif Khan, counsel for the petitioners are reported to be adjourned for today.

The case is passed over for the day.

List in the next cause list.

Order Date :- 12.3.2019

Satyam

Download the LatestLaws.com Mobile App