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Daya Ram vs Deputy Director Consolidation, ...
2019 Latest Caselaw 1043 ALL

Citation : 2019 Latest Caselaw 1043 ALL
Judgement Date : 12 March, 2019

Allahabad High Court
Daya Ram vs Deputy Director Consolidation, ... on 12 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 3423 of 1981
 

 
Petitioner :- Daya Ram
 
Respondent :- Deputy Director Consolidation, Faizabad And Others
 
Counsel for Petitioner :- A.R.Khan,Abid Ali,Khursheed Hasan Zaidi
 
Counsel for Respondent :- H.S.Sahai,Anil Kumar Maurya,CSC,J.P. Maurya
 

 
Hon'ble Salil Kumar Rai,J.

On a request made on behalf of counsel for the petitioner, put up on 25.3.2019 in the additional cause list.

Order Date :- 12.3.2019

Satyam

 

 

 
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