United India Insurance Co. Ltd. vs Ram Singh Yadav And Another
2019 Latest Caselaw 1035 ALL

Citation : 2019 Latest Caselaw 1035 ALL
Judgement Date : 12 March, 2019

Allahabad High Court

United India Insurance Co. Ltd. vs Ram Singh Yadav And Another on 12 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 144 of 2003
 

 
Appellant :- United India Insurance Co. Ltd.
 
Respondent :- Ram Singh Yadav And Another
 
Counsel for Appellant :- S.K.Mehrotra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Fresh notice be issued to respondents by speed / registered post.

Call for record of Court below.

Steps be taken immediately.

List on 30.4.2019.

Order Date :- 12.3.2019

Mukesh

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