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Neetu vs State Of U.P. And 3 Others
2019 Latest Caselaw 1012 ALL

Citation : 2019 Latest Caselaw 1012 ALL
Judgement Date : 12 March, 2019

Allahabad High Court
Neetu vs State Of U.P. And 3 Others on 12 March, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 3829 of 2019
 

 
Petitioner :- Neetu
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shivendu Ojha,Radha Kant Ojha, Sr. Advocate,Shatrughan Sonwal
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

Learned counsel for the petitioner contended that identical matters are coming before this Court on 27.3.2019.

In the circumstances, put up this matter on 27.3.2019 in the additional cause list. Learned counsel for the petitioner is directed to inform learned counsel for the respondent in writing about this order within three days.

Order Date :- 12.3.2019

Pramod Tripathi

 

 

 
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