Smt. Kanchan And Another vs State Of U.P. And 4 Others
2019 Latest Caselaw 5409 ALL

Citation : 2019 Latest Caselaw 5409 ALL
Judgement Date : 26 June, 2019

Allahabad High Court

Smt. Kanchan And Another vs State Of U.P. And 4 Others on 26 June, 2019

Bench: Rohit Ranjan Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 20717 of 2019
 

 
Petitioner :- Smt. Kanchan And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Kandarp Srivastava,Kaustubh Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rohit Ranjan Agarwal,J.

Sri Balbeer Singh, Advocate has filed Vakalatnama on behalf of respondent no. 4, which is taken on record. He points out that a Habeas Corpus Writ Petition No. 3945 of 2018 has been filed by the petitioners which has not been disclosed in the present petition.

Let a supplementary affidavit be filed by the petitioners.

Put up this case on 02.07.2019, as fresh.

Order Date :- 26.6.2019

V.S.Singh

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