Hemant Rai vs State Of U.P. And Another
2019 Latest Caselaw 5395 ALL

Citation : 2019 Latest Caselaw 5395 ALL
Judgement Date : 13 June, 2019

Allahabad High Court

Hemant Rai vs State Of U.P. And Another on 13 June, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- APPLICATION U/S 482 No. - 22595 of 2019
 

 
Applicant :- Hemant Rai
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anurag Bhatt
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case on 08.07.2019 as a fresh before the appropriate Bench.

Order Date :- 13.6.2019

RCT/-

Download the LatestLaws.com Mobile App