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Devendra Kumar vs State Of U.P. And 3 Others
2019 Latest Caselaw 5391 ALL

Citation : 2019 Latest Caselaw 5391 ALL
Judgement Date : 13 June, 2019

Allahabad High Court
Devendra Kumar vs State Of U.P. And 3 Others on 13 June, 2019
Bench: Dinesh Kumar Singh-I, Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 16577 of 2019
 

 
Petitioner :- Devendra Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Kamlesh Kumar Tiwari
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Hon'ble Pradeep Kumar Srivastava,J.

Sri Swetashwa Agarwal has filed vakaltanama on behalf of respondent no.4 which is taken on record.

As prayed by Sri Kamlesh Kumar Tiwari, learned counsel for the petitioner and Sri Saleem Khan, Advocate holding brief of Sri Swetashwa Agarwal, learned counsel for the respondent no.4, list this case on 18.6.2019 as fresh.

(Pradeep Kumar Srivastava,J) (Dinesh Kumar Singh-I, J.)

Order Date :- 13.6.2019

Neeraj

 

 

 
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