Bhim Dutt Pande vs State Of U.P. And Another
2019 Latest Caselaw 5390 ALL

Citation : 2019 Latest Caselaw 5390 ALL
Judgement Date : 13 June, 2019

Allahabad High Court

Bhim Dutt Pande vs State Of U.P. And Another on 13 June, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- APPLICATION U/S 482 No. - 20679 of 2019
 

 
Applicant :- Bhim Dutt Pande
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mahabir Yadav
 
Counsel for Opposite Party :- G.A.,Deepak Dubey
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Supplementary Affidavit filed today by learned counsel for the applicant is taken on record.

As prayed, list this case on 08.07.2019 as a fresh before the appropriate Bench.

This order has been passed in presence of Shri Deepak Dubey, learned counsel for the complainant.

Order Date :- 13.6.2019

RCT/-

Download the LatestLaws.com Mobile App