Om Prakash @ Munna vs State Of U.P. And 7 Others
2019 Latest Caselaw 5380 ALL

Citation : 2019 Latest Caselaw 5380 ALL
Judgement Date : 10 June, 2019

Allahabad High Court

Om Prakash @ Munna vs State Of U.P. And 7 Others on 10 June, 2019

Bench: Dinesh Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- APPLICATION U/S 482 No. - 22491 of 2019
 

 
Applicant :- Om Prakash @ Munna
 
Opposite Party :- State Of U.P. And 7 Others
 
Counsel for Applicant :- Satyendra Kumar Mishra,Surendra Prasad Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dinesh Kumar Singh-I,J.

Learned counsel for the applicant sought time to file a copy of the will which has been executed by his brother Anil Kumar in his favour in respect to the plot in dispute. He is granted 15 days time to file the same.

List this matter on 8.7.2019 as fresh before appropriate Court.

Order Date :- 10.6.2019

Neeraj

Download the LatestLaws.com Mobile App