Nandesh Yadav @ Nandeshwar Prasad ... vs State Of U.P. And Another
2019 Latest Caselaw 6668 ALL

Citation : 2019 Latest Caselaw 6668 ALL
Judgement Date : 30 July, 2019

Allahabad High Court

Nandesh Yadav @ Nandeshwar Prasad ... vs State Of U.P. And Another on 30 July, 2019

Bench: Rajiv Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 71
 

 
Case :- APPLICATION U/S 482 No. - 29251 of 2019
 

 
Applicant :- Nandesh Yadav @ Nandeshwar Prasad Yadav And 2 Ors
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- K.S. Ojha
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Rajiv Gupta,J.

Sri Pulak Ganguly, Advocate has filed vakalatnama on behalf of opposite party no. 2, which is taken on record.

After some argument, learned counsel for the applicants states that he does not want to press this application, as such it may be dismissed as not pressed.

As prayed, this application u/s 482 Cr.P.C. is dismissed as not pressed.

Order Date :- 30.7.2019

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