Citation : 2019 Latest Caselaw 94 ALL
Judgement Date : 25 February, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 22918 of 2018 Petitioner :- C/M Sangram Bal Vidya Mandir And Another Respondent :- State Of U P And 2 Others Counsel for Petitioner :- Siddharth Khare,Shri Ashok Khare, Sr. Advocate Counsel for Respondent :- C.S.C.,Mrigraj Singh Hon'ble Prakash Padia,J.
Vide order dated 26.10.2018 respondents were granted time to file counter affidavit but till date no counter affidavit has been filed.
In the circumstances, four weeks further time is granted to learned counsel for the respondents to file counter affidavit.
List immediately after expiry of aforesaid period.
Order Date :- 25.2.2019
Pramod Tripathi
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