Banna Lal vs State Of U.P. And 3 Others
2019 Latest Caselaw 93 ALL

Citation : 2019 Latest Caselaw 93 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Banna Lal vs State Of U.P. And 3 Others on 25 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 27328 of 2018
 

 
Petitioner :- Banna Lal
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Lal Babu Lal
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

Four weeks further time is granted to learned counsel for the respondents to file counter affidavit.

List immediately thereafter. Learned counsel for the petitioner is directed to inform Mr. A. K. Yadav, learned counsel for the respondents regarding this order in writing within three days.

Order Date :- 25.2.2019

Pramod Tripathi

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