Pati Ram Rajpoot vs State Of U.P. And 3 Others
2019 Latest Caselaw 91 ALL

Citation : 2019 Latest Caselaw 91 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Pati Ram Rajpoot vs State Of U.P. And 3 Others on 25 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 14980 of 2016
 

 
Petitioner :- Pati Ram Rajpoot
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Yogesh Kumar Saxena,Y.K. Srivastava
 
Counsel for Respondent :- C.S.C.,S.K. Pandey
 

 
Hon'ble Prakash Padia,J.

Put up tomorrow in the additional cause list.

Order Date :- 25.2.2019

Pramod Tripathi

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