Citation : 2019 Latest Caselaw 88 ALL
Judgement Date : 25 February, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 68 Case :- APPLICATION U/S 482 No. - 6819 of 2019 Applicant :- Km. Poonam Opposite Party :- State Of U.P. And Anr Counsel for Applicant :- Prem Prakash Yadav,Bijai Nath Yadav,Satya Prakash Yadav Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, put up on 6.3.2019 as unlisted before appropriate bench.
The matter shall not be treated as tied up or part heard to this bench.
Order Date :- 25.2.2019
Masarrat
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