Manoj Kumar vs State Of U.P. And 5 Others
2019 Latest Caselaw 87 ALL

Citation : 2019 Latest Caselaw 87 ALL
Judgement Date : 25 February, 2019

Allahabad High Court

Manoj Kumar vs State Of U.P. And 5 Others on 25 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 2685 of 2019
 

 
Petitioner :- Manoj Kumar
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Sudhir Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Shashi Kant Verma
 

 
Hon'ble Prakash Padia,J.

As prayed, put up tomorrow in the additional cause list.

Order Date :- 25.2.2019

Pramod Tripathi

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