C/M Harijan Kanya Primary ... vs State Of U.P. And 7 Others
2019 Latest Caselaw 56 ALL

Citation : 2019 Latest Caselaw 56 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

C/M Harijan Kanya Primary ... vs State Of U.P. And 7 Others on 22 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 29699 of 2017
 

 
Petitioner :- C/M Harijan Kanya Primary Pathshala And Another
 
Respondent :- State Of U.P. And 7 Others
 
Counsel for Petitioner :- Gautam,Mr. Ashok Khare
 
Counsel for Respondent :- C.S.C.,Ramesh Chandra Dwivedi,Shyam Krishna Gupta
 

 
Hon'ble Prakash Padia,J.

List after two weeks. Interim order, if any, shall continue till the next date of listing.

Order Date :- 22.2.2019

Pramod Tripathi

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