Citation : 2019 Latest Caselaw 54 ALL
Judgement Date : 22 February, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 6604 of 2017 Petitioner :- Dhirendra Jauhari Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Yogesh Kumar,Abhay Krishna Agrawal,Akhilesh Kumar Pandey Counsel for Respondent :- C.S.C.,Chandan Agarwal Hon'ble Prakash Padia,J.
List in the next cause list. Interim order, if any, shall continue till the next date of listing.
Order Date :- 22.2.2019
Pramod Tripathi
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!