Ram Khelawan Yadav vs State Of U.P. And Others
2019 Latest Caselaw 52 ALL

Citation : 2019 Latest Caselaw 52 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

Ram Khelawan Yadav vs State Of U.P. And Others on 22 February, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 73267 of 2011
 

 
Petitioner :- Ram Khelawan Yadav
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Arun Kumar Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

Affidavits have already been exchanged between the parties.

List on 07.3.2019 for admission/final disposal.

Order Date :- 22.2.2019

Pramod Tripathi

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