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Rajendra Singh vs State Of U.P. And Others
2019 Latest Caselaw 51 ALL

Citation : 2019 Latest Caselaw 51 ALL
Judgement Date : 22 February, 2019

Allahabad High Court
Rajendra Singh vs State Of U.P. And Others on 22 February, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 62597 of 2010
 

 
Petitioner :- Rajendra Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- R. C. Dwivedi,Dharmaveer Singh
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Prakash Padia,J.

List again showing the name of Mr. Saiyaid Nadeem Ahmad as counsel for the respondents.

Order Date :- 22.2.2019

Pramod Tripathi

 

 

 
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