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Oriental Insurance Co. Ltd. vs Smt. Beena Bhardwaj And Ors.
2019 Latest Caselaw 47 ALL

Citation : 2019 Latest Caselaw 47 ALL
Judgement Date : 22 February, 2019

Allahabad High Court
Oriental Insurance Co. Ltd. vs Smt. Beena Bhardwaj And Ors. on 22 February, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 859 of 2000
 

 
Appellant :- Oriental Insurance Co. Ltd.
 
Respondent :- Smt. Beena Bhardwaj And Ors.
 
Counsel for Appellant :- K.S. Amist
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List this appeal on 6.3.2019 along with First Appeals From Order No.860 of 2000, 861 of 2000 and 862 of 2000.

Order Date :- 22.2.2019

Mukesh

 

 

 
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