National Insuracne Co. Ltd. vs Smt. Vimla Devi And Others
2019 Latest Caselaw 45 ALL

Citation : 2019 Latest Caselaw 45 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

National Insuracne Co. Ltd. vs Smt. Vimla Devi And Others on 22 February, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 172 of 1998
 

 
Appellant :- National Insuracne Co. Ltd.
 
Respondent :- Smt. Vimla Devi And Others
 
Counsel for Appellant :- A.K. Srivastava,Komal Mehrotra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None appeared on behalf of respondent.

List in the next cause list.

Order Date :- 22.2.2019

Mukesh

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