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Ram Sukh vs Uttar Pradesh Coop.Bank Ltd Thru ...
2019 Latest Caselaw 41 ALL

Citation : 2019 Latest Caselaw 41 ALL
Judgement Date : 22 February, 2019

Allahabad High Court
Ram Sukh vs Uttar Pradesh Coop.Bank Ltd Thru ... on 22 February, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 34267 of 2018
 
Petitioner :- Ram Sukh
 
Respondent :- Uttar Pradesh Coop.Bank Ltd Thru Managing Director Lko & Anr
 
Counsel for Petitioner :- Sudeep Seth
 
Counsel for Respondent :- D.K Pathak,I.P Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of Sri Sudeep Seth, learned counsel for the petitioner, list this petition on 05.03.2019 as fresh.

Order Date :- 22.2.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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