Sunny Kashyap vs Dinesh Siksha Sadan Thru. Manager ...
2019 Latest Caselaw 39 ALL

Citation : 2019 Latest Caselaw 39 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

Sunny Kashyap vs Dinesh Siksha Sadan Thru. Manager ... on 22 February, 2019

Bench: Jaspreet Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 349 of 2018
 

 
Appellant :- Sunny Kashyap
 
Respondent :- Dinesh Siksha Sadan Thru. Manager Kumari Vimla Tomar
 
Counsel for Appellant :- Sumit Kumar Srivastava
 
Counsel for Respondent :- Anant Pratap Singh,Prashant Singh Gaur
 

 
Hon'ble Jaspreet Singh,J.

Counter affidavit by the respondents has been filed in reply to the application for condonation of delay.

Learned counsel for the appellant prays for and is granted ten days time to file reply thereto.

List thereafter.

Order Date :- 22.2.2019

psd

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