Abhisek Sahu And 2 Ors vs State Of U.P. And Anr
2019 Latest Caselaw 35 ALL

Citation : 2019 Latest Caselaw 35 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

Abhisek Sahu And 2 Ors vs State Of U.P. And Anr on 22 February, 2019

Bench: Rajeev Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- APPLICATION U/S 482 No. - 4187 of 2019
 

 
Applicant :- Abhisek Sahu And 2 Ors
 
Opposite Party :- State Of U.P. And Anr
 
Counsel for Applicant :- Lalit Kumar Misra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Rajeev Misra,J.

As prayed by the learned counsel for the applicants, put up this case on 5th March, 2019 as a fresh case.

Assignment, if any, stands discharged.

(Rajeev Misra, J.)

Order Date :- 22.2.2019

Sushil/-

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