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Balvinder Singh And Others vs State Of U.P. And Another
2019 Latest Caselaw 34 ALL

Citation : 2019 Latest Caselaw 34 ALL
Judgement Date : 22 February, 2019

Allahabad High Court
Balvinder Singh And Others vs State Of U.P. And Another on 22 February, 2019
Bench: Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 61
 

 
Case :- APPLICATION U/S 482 No. - 16099 of 2006
 

 
Applicant :- Balvinder Singh And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anurag Pathak
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pradeep Kumar Srivastava,J.

On the case being taken up in revised call, no one is present on behalf of the applicants, whereas learned A.G.A. for the State is present.This revision is pending for the last more than 13 years.

Accordingly, stay order dated 7.12.2006 passed by this Court is vacated.

List the case in the next cause list.

Order Date :- 22.2.2019

RCT/-

 

 

 
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