National Insurance Co. Ltd. vs Smt. Mauli Gupta And Others
2019 Latest Caselaw 328 ALL

Citation : 2019 Latest Caselaw 328 ALL
Judgement Date : 28 February, 2019

Allahabad High Court

National Insurance Co. Ltd. vs Smt. Mauli Gupta And Others on 28 February, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 226 of 2002
 

 
Appellant :- National Insurance Co. Ltd.
 
Respondent :- Smt. Mauli Gupta And Others
 
Counsel for Appellant :- Anand Kumar Sinha
 
Counsel for Respondent :- R.K.Porwal,M.N. Siddiqui,Neerja Singh,R.O.V.S.Chauhan,Sharve Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Dismissed.

For order see order of date passed in First Appeal From Order No. 225 of 2002 (National Insurance Company Limited Versus Shailendra Kumar Gupta And Others).

Order Date :- 28.2.2019

Mukesh

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