Ruby Singh And 2 Ors. vs State Of U.P. Thru Prin.Secy. ...
2019 Latest Caselaw 325 ALL

Citation : 2019 Latest Caselaw 325 ALL
Judgement Date : 28 February, 2019

Allahabad High Court

Ruby Singh And 2 Ors. vs State Of U.P. Thru Prin.Secy. ... on 28 February, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 4057 of 2019
 

 
Petitioner :- Ruby Singh And 2 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy. Secondary Edu. Lko. & Ors.
 
Counsel for Petitioner :- Amit Kr. Singh Bhadauriya,Ayodhya Prasad Mishra
 
Counsel for Respondent :- C.S.C.,M.E. Khan
 

 
Hon'ble Rajnish Kumar,J.

On request of learned Standing Counsel, put up tomorrow, i.e. 01.03.2019.

Order Date :- 28.2.2019

psd

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