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Ram Surat Chaudhary vs State Of ...
2019 Latest Caselaw 323 ALL

Citation : 2019 Latest Caselaw 323 ALL
Judgement Date : 28 February, 2019

Allahabad High Court
Ram Surat Chaudhary vs State Of ... on 28 February, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 28509 of 2018
 
Petitioner :- Ram Surat Chaudhary
 
Respondent :- State Of U.P.Thru.Prin.Secy.Cooperative Govt.Of U.P. & Ors.
 
Counsel for Petitioner :- Rakesh Chandra Tewari,Gyan Prakash Srivastava
 
Counsel for Respondent :- C.S.C.,Shireesh Kumar,Vinod Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition on 11.03.2019 within top ten cases.

Order Date :- 28.2.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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