Munna Lal vs State Of U.P.
2019 Latest Caselaw 32 ALL

Citation : 2019 Latest Caselaw 32 ALL
Judgement Date : 22 February, 2019

Allahabad High Court

Munna Lal vs State Of U.P. on 22 February, 2019

Bench: Rajul Bhargava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20879 of 2016
 

 
Applicant :- Munna Lal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashwani Kumar,Uttar Kumar Goswami
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Rajul Bhargava,J.

The case is called out. No one appears on behalf of the applicant to press this application, even in the revised list.

Accordingly, the instant bail application is dismissed for want of prosecution.

Order Date :- 22.2.2019

MN/-

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